Allahabad High Court
Vinod Kumar vs State Of U.P. on 7 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17426 of 2011 Petitioner :- Vinod Kumar Respondent :- State Of U.P. Petitioner Counsel :- Upendra Kumar Singh,Rajesh Singh Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List thereafter before appropriate court.
Order Date :- 7.7.2011 Gss