Allahabad High Court
Union Of India &Others; vs City Board on 7 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 231 of 1994 Petitioner :- Union Of India &Others Respondent :- City Board Petitioner Counsel :- Govind Saran Respondent Counsel :- Prem Chandra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for the respondents states that all the papers have already been included in the paper book filed by the appellant and he does not want to file any paper book.
It is a 1994 appeal. It may listed for hearing.
Order Date :- 7.7.2011 NS