Allahabad High Court
Manoj Pradhan vs State Of U.P. on 7 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17425 of 2011 Petitioner :- Manoj Pradhan Respondent :- State Of U.P. Petitioner Counsel :- Rajiv Gupta,Dileep Kumar Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
This is third bail application.
List along with previous record before appropriate court at an early date.
Order Date :- 7.7.2011 Gss