Allahabad High Court
National Insurance Companey vs Master Amit Khanna & Another on 7 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 713 of 1996 Petitioner :- National Insurance Companey Respondent :- Master Amit Khanna & Another Petitioner Counsel :- V.K.Birla Respondent Counsel :- P.S.Tripathi,S.C. Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
This case is listed under Chapter XIII Rule 3.
We have perused the office report dated 6.7.2011. The respondents have not filed their paper book. They will not be permitted to refer to any evidence or document without leave of the Court.
Order Date :- 7.7.2011 NS