Allahabad High Court
Gyanendra Pratap Singh vs State Of U.P. on 7 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17401 of 2011 Petitioner :- Gyanendra Pratap Singh Respondent :- State Of U.P. Petitioner Counsel :- V.S. Kushwaha Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with first bail application before appropriate court at an early date.
Order Date :- 7.7.2011 Gss