Allahabad High Court
Oriental Insurance Co. Ltd. ... vs Ram Prakash on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 329 of 2009 Petitioner :- Oriental Insurance Co. Ltd. Lucknow Through The Senior Divis Respondent :- Ram Prakash Petitioner Counsel :- Anil Srivastava Respondent Counsel :- Arvind Dwivedi,Rajesh Trivedi Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next cause list on account of illness slip of Sri Anil Srivastava.
Order Date :- 6.7.2011 Rajneesh AR-PS)