Allahabad High Court
Oriental Insurance Co. Ltd. ... vs Vinod Kumar Gupta And 7 Ors. on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 858 of 2008 Petitioner :- Oriental Insurance Co. Ltd. Through Its Senior Divisional Respondent :- Vinod Kumar Gupta And 7 Ors. Petitioner Counsel :- Anil Srivastava Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next cause list on account of illness slip of Sri Anil Srivastava.
Order Date :- 6.7.2011 Rajneesh AR-PS)