Allahabad High Court
Raj Kumar Arora vs M/S Pack Quick Industries Ltd. And ... on 6 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2235 of 2011 Petitioner :- Raj Kumar Arora Respondent :- M/S Pack Quick Industries Ltd. And Others Petitioner Counsel :- Rohit Upadhyay,Shashi Nandan Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, put up this case as a fresh case on 8.7.2011.
Order Date :- 6.7.2011 NS