Allahabad High Court
Daya Ram Singh vs State Of U.P.Through The Secy. ... on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 1125 of 2010 Petitioner :- Daya Ram Singh Respondent :- State Of U.P.Through The Secy. Home Deptt. Lko.And Ors. Petitioner Counsel :- V.P.Singh Vats Respondent Counsel :- C.S.C Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List on 8.7.2011.
Order Date :- 6.7.2011 Rajneesh AR-PS)