Allahabad High Court
State Of U.P. Through The ... vs Rajendra Pal Singh And Another on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 761 of 2011 Petitioner :- State Of U.P. Through The Principal Secy.Home Dept.Lucknow Respondent :- Rajendra Pal Singh And Another Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List along with service report in the next cause list.
Order Date :- 6.7.2011 Rajneesh AR-PS)