Allahabad High Court
Satya Narain Singh S/O Devi ... vs State Of U.P. Thru Prin. Secy. ... on 6 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 1502 of 2009 Petitioner :- Satya Narain Singh S/O Devi Shankar Singh Respondent :- State Of U.P. Thru Prin. Secy. Urban Dev. & Planning & Ors. Petitioner Counsel :- S. Chauhan Respondent Counsel :- C.S.C.,I P Singh,Namit Sharma,Pushker Baghel Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Sri D.K.Upadhyay, learned counsel has filed Vakalatnama on behalf of Lucknow Jal Sansthan, which may be taken on record.
List in the next week in terms of order dated 23.10.2009.
Order Date :- 6.7.2011 Rajneesh AR-PS)