Allahabad High Court
Kurban Ali vs State Of U.P. on 6 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17283 of 2011 Petitioner :- Kurban Ali Respondent :- State Of U.P. Petitioner Counsel :- N.I. Jafri Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with the record of first bail application before appropriate court.
Order Date :- 6.7.2011 Gss