Allahabad High Court
Vijay Prakash @ Dabbu vs State Of U.P. on 6 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17284 of 2011 Petitioner :- Vijay Prakash @ Dabbu Respondent :- State Of U.P. Petitioner Counsel :- Ram Adhar Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 12.7.2011.
Order Date :- 6.7.2011 Gss