Allahabad High Court
Manager, Icici Lombard General ... vs Smt. Rumali Devi And Others on 6 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 959 of 2011 Petitioner :- Manager, Icici Lombard General Insurance Co. Ltd. Respondent :- Smt. Rumali Devi And Others Petitioner Counsel :- Amit Manohar Respondent Counsel :- Suresh Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, put up this case as a fresh case on 14.7.2011. In the meantime, certificate of deposit may be filed.
Order Date :- 6.7.2011 NS