Allahabad High Court
Oriental Insurance Co Ltd vs Smt. Rupwati & Others on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2433 of 2005 Petitioner :- Oriental Insurance Co Ltd Respondent :- Smt. Rupwati & Others Petitioner Counsel :- Ramesh Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for appellant has filed an application to grant two months' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.
By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.
Order Date :- 5.7.2011 NS