Allahabad High Court
Dinesh Kumar Verma vs State Of U.P. on 5 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17072 of 2011 Petitioner :- Dinesh Kumar Verma Respondent :- State Of U.P. Petitioner Counsel :- Birendra Singh,Ravindra Verma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is fourth bail application.
List along with previous record before appropriate court.
Order Date :- 5.7.2011 Gss