Allahabad High Court
Devendra And Another vs Shri Sheesh Mahendra Singh And ... on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1303 of 2004 Petitioner :- Devendra And Another Respondent :- Shri Sheesh Mahendra Singh And Another Petitioner Counsel :- Sharad Kumar Pandey Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for appellants has filed an application to grant one month's time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.
By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.
Order Date :- 5.7.2011 NS