Allahabad High Court
Subhash Chandra Mishra (Driver) & ... vs Baliram on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2574 of 2005 Petitioner :- Subhash Chandra Mishra (Driver) & Another Respondent :- Baliram Petitioner Counsel :- Gautam Chaudhary,Rajendra Prasad Tiwari Respondent Counsel :- Rakesh Kumar Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for appellants has filed an application to grant three weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.
By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.
Order Date :- 5.7.2011 NS