Allahabad High Court
M.D.A Moradabad vs Ram Charan Lal And Others on 5 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 277 of 1995 Petitioner :- M.D.A Moradabad Respondent :- Ram Charan Lal And Others Petitioner Counsel :- R.K Singh,P.K. Singh Respondent Counsel :- B.D. Mandhyan,Amit Saxena,Anil Saxena,R.K. Saxena,Shyam Bahadur Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for the respondents has filed seven copies of the paper book. They are taken on record.
It is 1995 appeal. It may be listed for hearing along with the following appeasls:
1. FAFO No.223 of 1995 (M.D.A. Vs. Shyam Lal)
2. FAFO No.273 of 1995 (M.D.A. Vs. Vineet)
3. FAFO No.277 of 1995 (M.D.A. Vs. Ram Charan Lal)
4. FAFO No.162 of 1996 (M.D.A. Vs. Asfaq Hussain)
5. FAFO No.391 of 2000 (M.D.A. Vs. Ranjeet) Order Date :- 5.7.2011 NS