Allahabad High Court
Rakesh Kumar Singh And Another vs State Of U.P. And Others on 5 July, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 66547 of 2010 Petitioner :- Rakesh Kumar Singh And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajeev Misra Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up this case on Thursday.
Order Date :- 5.7.2011 SRY