Allahabad High Court
National Insurance Company Ltd. vs Smt. Usha Singh on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1 of 2009 Petitioner :- National Insurance Company Ltd. Respondent :- Smt. Usha Singh Petitioner Counsel :- Ms.Alka Verma Respondent Counsel :- Dharmendra Gupta,Prateek Dwiveidi Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next week.
Order Date :- 4.7.2011 Rajneesh AR-PS)