Allahabad High Court
M/S J.R. Organics Ltd. Barabanki ... vs M/S Balrampur Chini Mills Ltd. And ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- COMPANY APPEAL No. - 1 of 2011 Petitioner :- M/S J.R. Organics Ltd. Barabanki Through Its Director Respondent :- M/S Balrampur Chini Mills Ltd. And Ors. Petitioner Counsel :- Manish Kumar Respondent Counsel :- Ratnaesh Chandra,Saurabh Shankar Srivastav,Sudeep Kumar Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List on 14.7.2011 as prayed.
Interim order shall continue till then.
Order Date :- 4.7.2011 Rajneesh AR-PS)