Allahabad High Court
The New India Assurance Co. Ltd. vs Smt. Dhyanvati & Others on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 1759 of 2002 Petitioner :- The New India Assurance Co. Ltd. Respondent :- Smt. Dhyanvati & Others Petitioner Counsel :- Smt. Poonam Srivastava,A.A.Khan Respondent Counsel :- Sagir Ahmad,Vijay Prakash Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The counsel for appellant has filed an application to grant one month's further time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.
By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.
Order Date :- 4.7.2011 NS