Allahabad High Court
Murali & Others vs D.D.C., & Others on 4 July, 2011
Bench: Vikram Nath
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- WRIT - B No. - 13668 of 1999 Petitioner :- Murali & Others Respondent :- D.D.C., & Others Petitioner Counsel :- P.K. Rai,Sankatha Rai Respondent Counsel :- C.S.C.,M.K. Nigam,Satyendra Singh Hon'ble Vikram Nath,J.
This case arises out of the consolidation proceedings. At present I am sitting in criminal jurisdiction. This matter is released and shall not be treated as tied up or part heard by this Bench.
Office is directed to list it before the appropriate Court.
Order Date :- 4.7.2011 pk