Ram Laut vs Uttar Pradesh State Road ...

Citation : 2011 Latest Caselaw 2449 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Ram Laut vs Uttar Pradesh State Road ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 590 of 2011
 

 
Petitioner :- Ram Laut
 
Respondent :- Uttar Pradesh State Road Transport Corporation Gorakhpur
 
Petitioner Counsel :- Mohd.Haneef
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Admit.

Issue notice.

Order Date :- 4.7.2011 Rajneesh AR-PS)