Allahabad High Court
Ram Laut vs Uttar Pradesh State Road ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 590 of 2011 Petitioner :- Ram Laut Respondent :- Uttar Pradesh State Road Transport Corporation Gorakhpur Petitioner Counsel :- Mohd.Haneef Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Admit.
Issue notice.
Order Date :- 4.7.2011 Rajneesh AR-PS)