Allahabad High Court
Syed Zulfiqar Haider vs State Of U.P.Through Secretary ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 1812 of 2005 Petitioner :- Syed Zulfiqar Haider Respondent :- State Of U.P.Through Secretary Textiles & Handlooms & 3 Ors Petitioner Counsel :- Qamrul Hasan Rizvi,Sandeep Dixit Respondent Counsel :- C.S.C.,Amit Chandra Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Supplementary affidavit filed today, on behalf of opposite parties, is taken on record.
Petitioner may filed reply to the supplementary affidavit, within two weeks.
List in the month of August, 2011.
Order Date :- 4.7.2011 Rajneesh AR-PS)