Allahabad High Court
The Oriental Insurance Co. Ltd. ... vs Smt. Supriya Verma W/O Arvind ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 1308 of 2010 Petitioner :- The Oriental Insurance Co. Ltd. Thru Manager, Lucknow Respondent :- Smt. Supriya Verma W/O Arvind Kumar & Ors. Petitioner Counsel :- B.C. Pandey Respondent Counsel :- Manish Jauhari,Mohd. Rafi Khan,Mohit Jauhari Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next week.
Order Date :- 4.7.2011 Rajneesh AR-PS)