Allahabad High Court
Sharat Chandra Tripathi vs State Of U.P. Thorugh Its ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 1182 of 2011 Petitioner :- Sharat Chandra Tripathi Respondent :- State Of U.P. Thorugh Its Principal Secy. Dept.Of Home Guard Petitioner Counsel :- Shishir Chandra Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Put up on 8.7.2011 to enable learned Chief Standing Counsel to receive instructions with regard to sanctioned strength and reservation thereon.
Order Date :- 4.7.2011 Rajneesh AR-PS)