Allahabad High Court
M/S. United Farm Machinery ... vs Smt.Rizwana Wasim And Others on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 946 of 2006 Petitioner :- M/S. United Farm Machinery Salempur Road Devaria Respondent :- Smt.Rizwana Wasim And Others Petitioner Counsel :- H.K.Srivastava Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Vakalatnama of Sri Deepak Mehrotra, on behalf of O.P. No.4 is taken on record.
List in the week commencing 18.7.2011.
Order Date :- 4.7.2011 Rajneesh AR-PS)