Allahabad High Court
Afraj vs State Of U.P. And Others on 4 July, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 20548 of 2011 Petitioner :- Afraj Respondent :- State Of U.P. And Others Petitioner Counsel :- N.I. Jafri Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Though time was granted on 8th April, 2011 to the learned Standing Counsel to file the counter affidavit in six weeks, counter affidavit has not been filed till date.
Learned Standing Counsel appearing for the respondents prays for and is granted three weeks' further time to file the counter affidavit.
List this petition in the week commencing 1st August, 2011.
Order Date :- 4.7.2011 SK