Allahabad High Court
U.P. Zila Panchayat Abhiyantran ... vs State Of U.P. Thru Principal ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 1047 of 2011 Petitioner :- U.P. Zila Panchayat Abhiyantran Sangh Thru Secy. Shobha Ram Respondent :- State Of U.P. Thru Principal Secretary Panchayati Raj Petitioner Counsel :- Vivek Raj Singh Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next week.
Order Date :- 4.7.2011 Rajneesh AR-PS)