U.P. Zila Panchayat Abhiyantran ... vs State Of U.P. Thru Principal ...

Citation : 2011 Latest Caselaw 2425 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
U.P. Zila Panchayat Abhiyantran ... vs State Of U.P. Thru Principal ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1047 of 2011
 

 
Petitioner :- U.P. Zila Panchayat Abhiyantran Sangh Thru Secy. Shobha Ram
 
Respondent :- State Of U.P. Thru Principal Secretary Panchayati Raj
 
Petitioner Counsel :- Vivek Raj Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the next week.

Order Date :- 4.7.2011 Rajneesh AR-PS)