Allahabad High Court
Parmesh Singh & Another vs Rajendra Kumar Chopra & Another on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 42 of 2007 Petitioner :- Parmesh Singh & Another Respondent :- Rajendra Kumar Chopra & Another Petitioner Counsel :- A.K. Verma,S.R. Verma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 4.7.2011 NS