Allahabad High Court
Smt. Mita Banerjee And Ors. vs Sri Jitendra Kumar Singh And Ors. on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 593 of 2011 Petitioner :- Smt. Mita Banerjee And Ors. Respondent :- Sri Jitendra Kumar Singh And Ors. Petitioner Counsel :- Vishal Tahlani,Sandeep Kumar Agarwal Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
Admit.
Issue notice.
Let record be summoned and list thereafter for hearing.
Order Date :- 4.7.2011 Rajneesh AR-PS)