Smt. Mita Banerjee And Ors. vs Sri Jitendra Kumar Singh And Ors.

Citation : 2011 Latest Caselaw 2413 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Smt. Mita Banerjee And Ors. vs Sri Jitendra Kumar Singh And Ors. on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 593 of 2011
 

 
Petitioner :- Smt. Mita Banerjee And Ors.
 
Respondent :- Sri Jitendra Kumar Singh And Ors.
 
Petitioner Counsel :- Vishal Tahlani,Sandeep Kumar Agarwal
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Admit.

Issue notice.

Let record be summoned and list thereafter for hearing.

Order Date :- 4.7.2011 Rajneesh AR-PS)