The United India Insurance ... vs Smt. Sudhaki & Others

Citation : 2011 Latest Caselaw 2410 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
The United India Insurance ... vs Smt. Sudhaki & Others on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 46 of 2007
 

 
Petitioner :- The United India Insurance Company Limited
 
Respondent :- Smt. Sudhaki & Others
 
Petitioner Counsel :- V.C. Dixit
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 4.7.2011 NS