Allahabad High Court
Sri Satya Prakash vs Sri Sunil Kumar And Another on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 2081 of 2011 Petitioner :- Sri Satya Prakash Respondent :- Sri Sunil Kumar And Another Petitioner Counsel :- Ashutosh Kumar Mishra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
List is revised. No one is present on behalf of the appellant.
List in the next cause list.
Order Date :- 4.7.2011 NS