Allahabad High Court
Sudhir vs State Of U.P. on 1 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15251 of 2011 Petitioner :- Sudhir Respondent :- State Of U.P. Petitioner Counsel :- Hemendra Pratap Singh Respondent Counsel :- Government Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter.
Order Date :- 1.7.2011 Gss