Allahabad High Court
Sher Mohammad @ Sheru vs State Of U.P. on 1 July, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15216 of 2011 Petitioner :- Sher Mohammad @ Sheru Respondent :- State Of U.P. Petitioner Counsel :- R.K. Gautam Respondent Counsel :- Government Advocate Hon'ble Arvind Kumar Tripathi,J.
List on 18.7.2011. By that time learned AGA may file counter affidavit.
Order Date :- 1.7.2011 Gss