M/S Virendra Kumar @ Sons & Others vs The State Of U.P. & Others

Citation : 2011 Latest Caselaw 6815 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
M/S Virendra Kumar @ Sons & Others vs The State Of U.P. & Others on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 249 of 2008
 

 
Petitioner :- M/S Virendra Kumar @ Sons & Others
 
Respondent :- The State Of U.P. & Others
 
Petitioner Counsel :- J.P. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011 SP/