M/S Swastik Pipes Limited vs State Of U.P. Thru' The Secy Tax & ...

Citation : 2011 Latest Caselaw 6812 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
M/S Swastik Pipes Limited vs State Of U.P. Thru' The Secy Tax & ... on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 2115 of 2008
 

 
Petitioner :- M/S Swastik Pipes Limited
 
Respondent :- State Of U.P. Thru' The Secy Tax & Regd/Inst. Fin. And Ors
 
Petitioner Counsel :- Piyush Agrawal,Bharat Ji Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed.  For order see our order of date passed in Writ Tax  No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011 SP/