M/S Dcm Shriram Industries Ltd. vs Dy. Commissioner (Asstt.) Trade ...

Citation : 2011 Latest Caselaw 6791 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
M/S Dcm Shriram Industries Ltd. vs Dy. Commissioner (Asstt.) Trade ... on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1826 of 2007
 

 
Petitioner :- M/S Dcm Shriram Industries Ltd.
 
Respondent :- Dy. Commissioner (Asstt.) Trade Tax & Others
 
Petitioner Counsel :- Rakesh Ranjan Agrawal,Suyash Agarwal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011 SP/