M/S R.D.C. Concrete (I) Ltd vs The State Of U.P. Thru' Its ...

Citation : 2011 Latest Caselaw 6769 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
M/S R.D.C. Concrete (I) Ltd vs The State Of U.P. Thru' Its ... on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1631 of 2007
 

 
Petitioner :- M/S R.D.C. Concrete (I) Ltd
 
Respondent :- The State Of U.P. Thru' Its Principal Secy., Tax & Reg. &Ors
 
Petitioner Counsel :- Rahul Agarwal,Dhruv Agrawal,Nikhil Agrawal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.

Order Date :- 23.12.2011 SP/