Allahabad High Court
Gyanendra Babu vs The State Of U.P. And Another on 23 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 75921 of 2011 Petitioner :- Gyanendra Babu Respondent :- The State Of U.P. And Another Petitioner Counsel :- K.D.Awasthi Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 23.12.2011 SRY