Allahabad High Court
Vivek Upadhyay vs The State Of U.P. And Others on 23 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 75672 of 2011 Petitioner :- Vivek Upadhyay Respondent :- The State Of U.P. And Others Petitioner Counsel :- D.N.Pandey Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 23.12.2011 SRY