Allahabad High Court
Rajiv Service Station vs State Of U.P. & Others on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT TAX No. - 1661 of 2007 Petitioner :- Rajiv Service Station Respondent :- State Of U.P. & Others Petitioner Counsel :- R.R. Kapoor Respondent Counsel :- C.S.C.,P. Padia Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.
Order Date :- 23.12.2011 SP/