Allahabad High Court
M/S Jai Laxmi Cement Co (P) Ltd vs State Of U.P. & Another on 23 December, 2011
Bench: Sunil Ambwani, Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT TAX No. - 1835 of 2008 Petitioner :- M/S Jai Laxmi Cement Co (P) Ltd Respondent :- State Of U.P. & Another Petitioner Counsel :- Aloke Kumar Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Naheed Ara Moonis,J.
Dismissed. For order see our order of date passed in Writ Tax No.1484 of 2007, I.T.C. Limited v. State of U.P. & Ors.
Order Date :- 23.12.2011 SP/