Allahabad High Court
Ram Jatan Yadav vs State Of U.P. And Others on 23 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 57824 of 2011 Petitioner :- Ram Jatan Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- A.L.Yadav,A.K. Malviya Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned counsel for the petitioner is accorded three weeks' time for filing rejoinder affidavit.
List after three weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 23.12.2011 SRY