Allahabad High Court
Rukam Pal Singh vs State Of U.P. & Others on 23 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 73741 of 2011 Petitioner :- Rukam Pal Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Vijay Gautam Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up on 05.01.2012.
Order Date :- 23.12.2011 SRY