Rukam Pal Singh vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 6676 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
Rukam Pal Singh vs State Of U.P. & Others on 23 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 73741 of 2011
 

 
Petitioner :- Rukam Pal Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on 05.01.2012.

Order Date :- 23.12.2011 SRY