Allahabad High Court
Pawan Giri & Another vs State Of U.P. & Others on 22 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 72773 of 2011 Petitioner :- Pawan Giri & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Rahul Sripat Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up this petition on 4th January, 2012.
Order Date :- 22.12.2011 SRY