Sanjay Pandey vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 6644 ALL
Judgement Date : 22 December, 2011

Allahabad High Court
Sanjay Pandey vs State Of U.P. & Others on 22 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 72366 of 2011
 

 
Petitioner :- Sanjay Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shishir Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up tomorrow.

Order Date :- 22.12.2011 SRY