Allahabad High Court
Ayub Khan vs Union Of India Thru Ministry Of ... on 22 December, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 73078 of 2011 Petitioner :- Ayub Khan Respondent :- Union Of India Thru Ministry Of Railway & Others Petitioner Counsel :- Rajesh Kumar Singh Respondent Counsel :- Vivek Singh Hon'ble V.K. Shukla,J.
Put up this petition on 4th January, 2012.
Order Date :- 22.12.2011 SRY